Citation : 2011 Latest Caselaw 2051 ALL
Judgement Date : 26 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 31255 of 2011 Petitioner :- Tapan Kumar Respondent :- Durgesh Nandan Vashishth Petitioner Counsel :- Birendra Pratap Singh Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that the matter may be listed in the next cause list.
List this matter in the month of July, 2011. It is made clear that this Court has not entertained the petition.
Order Date :- 26.5.2011
OP
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