Citation : 2011 Latest Caselaw 2047 ALL
Judgement Date : 26 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 350 of 2010 Petitioner :- Ram Narayan (Deceased) & Others Respondent :- Ram Kumar Petitioner Counsel :- Dinesh Pathak,Rakesh Pathak Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 26.5.2011
NS
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