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Kandhai Lal @ Kamlesh vs The Distt. Magistrate, Lakhimpur ...
2011 Latest Caselaw 2012 ALL

Citation : 2011 Latest Caselaw 2012 ALL
Judgement Date : 25 May, 2011

Allahabad High Court
Kandhai Lal @ Kamlesh vs The Distt. Magistrate, Lakhimpur ... on 25 May, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 3555 of 2011
 

 
Petitioner :- Kandhai Lal @ Kamlesh
 
Respondent :- The Distt. Magistrate, Lakhimpur Kheri & Ors.
 
Petitioner Counsel :- Ram Lakhan Vishwakarma
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

C.M.Application No. 43650 of 2011: Application for modification of order dated 16.4.2011.

This is an application against the final order dated 16.4.2011, which is not maintainable in view of the settled law reported in AIR 1987 SC 943 State of U.P. vs. Brahm Datt Sharma and another.

Accordingly, the application stands rejected.

Order Date :- 25.5.2011

Rizvi

 

 

 
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