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Kedar And Another vs Smt. Shanti Devi And Another
2011 Latest Caselaw 1995 ALL

Citation : 2011 Latest Caselaw 1995 ALL
Judgement Date : 25 May, 2011

Allahabad High Court
Kedar And Another vs Smt. Shanti Devi And Another on 25 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 30634 of 2011
 

 
Petitioner :- Kedar And Another
 
Respondent :- Smt. Shanti Devi And Another
 
Petitioner Counsel :- Dinesh Pathak,Rakesh Pathak
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 and 2 returnable at an early date. The petitioners may take steps to serve the respondents within a week by registered post.

List in the week commencing 18.7.2011.

Till the next date of listing, the proceeding of the suit may go on but the final order may not be passed.

Order Date :- 25.5.2011

OP

 

 

 
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