Smt. Rehana Bano vs State Of U.P. And Anr.
2011 Latest Caselaw 1948 ALL

Citation : 2011 Latest Caselaw 1948 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Smt. Rehana Bano vs State Of U.P. And Anr. on 24 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 192 of 2011
 

 
Petitioner :- Smt. Rehana Bano
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Ratnesh Kumar Jaiswal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

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