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Pradeep Kumar Gupta vs Chokhey Lal
2011 Latest Caselaw 1933 ALL

Citation : 2011 Latest Caselaw 1933 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Pradeep Kumar Gupta vs Chokhey Lal on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 2673 of 2011
 

 
Petitioner :- Pradeep Kumar Gupta
 
Respondent :- Chokhey Lal
 
Petitioner Counsel :- Manish Dev Singh
 
Respondent Counsel :- S.C.,Ram Lakhan Kashyap
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

OP

 

 

 
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