Smt. Rashmi Rathaur vs Kuldeep Rathaur And Antoher
2011 Latest Caselaw 1930 ALL

Citation : 2011 Latest Caselaw 1930 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Smt. Rashmi Rathaur vs Kuldeep Rathaur And Antoher on 24 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 245 of 2011
 

 
Petitioner :- Smt. Rashmi Rathaur
 
Respondent :- Kuldeep Rathaur And Antoher
 
Petitioner Counsel :- Mohd. Babar Khan
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 1 returnable at an early date. The applicant may take steps to serve the respondent within a week by registered post.

List in the week commencing 18.7.2011.

Till the next date of listing, the further proceeding in H.M.P. Suit No. 924/2010, under Section 9 of the Hindu Marriage Act, pending in the court of Principal Judge, Family Court, Bareilly shall remain stayed.

Order Date :- 24.5.2011

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