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Smt. Suneeta vs Mahesh Babu
2011 Latest Caselaw 1924 ALL

Citation : 2011 Latest Caselaw 1924 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Smt. Suneeta vs Mahesh Babu on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 243 of 2011
 

 
Petitioner :- Smt. Suneeta
 
Respondent :- Mahesh Babu
 
Petitioner Counsel :- Sachchida Nand Ojha
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within a week by registered post.

List in the week commencing 18.7.2011.

Till the next date of listing, the further proceeding in case no. 641 of 2010 (Mahesh Babu Vs. Smt. Suneeta) pending in the court of Civil Judge (Senior Division), Etawah shall remain stayed.

Order Date :- 24.5.2011

OP

 

 

 
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