Smt. Anita vs Prem Narain
2011 Latest Caselaw 1903 ALL

Citation : 2011 Latest Caselaw 1903 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

Smt. Anita vs Prem Narain on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- (1) FIRST APPEAL No. - 30 of 2011
 
             (2) FIRST APPEAL DEFECTIVE No. 192 of 2009
 

 
Petitioner :- Smt. Anita
 
Respondent :- Prem Narain
 
Petitioner Counsel :- R.P. Tiwari
 
Respondent Counsel :- M.K. Tripathi,T.K. Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

It is a matrimonial dispute. It is a fit case that the matter should be referred to the Mediation Centre, Allahabad. Counsel for the parties agree for the same. They may appear before the Mediation Centre on 5th July, 2011. Thereafter a date for appearance of the parties may be fixed according to the convenience.

Order Date :- 23.5.2011

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