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Ragional Manager U.P. Forest ... vs M/S. Shushil Chand Jain & Company
2011 Latest Caselaw 1886 ALL

Citation : 2011 Latest Caselaw 1886 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
Ragional Manager U.P. Forest ... vs M/S. Shushil Chand Jain & Company on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1001 of 1995
 

 
Petitioner :- Ragional Manager U.P. Forest Corpn. Alld. & Others
 
Respondent :- M/S. Shushil Chand Jain & Company
 
Petitioner Counsel :- V.K. Jain,V.K.Singh
 
Respondent Counsel :- S.P. Pandey,Murlidhar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the appellants.

List this case in the month of July, 2011.

Order Date :- 23.5.2011

NS

 

 

 
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