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Hamid Ali vs State Of U.P. & Others
2011 Latest Caselaw 1877 ALL

Citation : 2011 Latest Caselaw 1877 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
Hamid Ali vs State Of U.P. & Others on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 192 of 2006
 

 
Petitioner :- Hamid Ali
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Smt. Fasiha Fatma,Vikrant Pandey
 
Respondent Counsel :- C.S.C.,S.F.A. Naqvi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Chief Standing Counsel has accepted notices on behalf of respondents No.1 and 2. Sri S.F.A. Naqvi, Advocate, has accepted notice on behalf of respondent No.3. Notice need not be sent to any of the respondents.

Order Date :- 23.5.2011

NS

 

 

 
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