Ramesh Chandra Jain vs M/S Sahitya Bhandar/Sarvodaya ...
2011 Latest Caselaw 1812 ALL

Citation : 2011 Latest Caselaw 1812 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Ramesh Chandra Jain vs M/S Sahitya Bhandar/Sarvodaya ... on 18 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2632 of 2010
 

 
Petitioner :- Ramesh Chandra Jain
 
Respondent :- M/S Sahitya Bhandar/Sarvodaya Prakashan
 
Petitioner Counsel :- Madhav Jain
 
Respondent Counsel :- Manoj Vashistha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that a supplementary affidavit has been filed on 29.3.2011. It is not on the record.

Office to trace out the same and place it on record.

List this case in the next case list showing the name of Sri K.K. Arora, Advocate, as counsel for the respondent.

Order Date :- 18.5.2011

Download the LatestLaws.com Mobile App