Citation : 2011 Latest Caselaw 1804 ALL
Judgement Date : 18 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1631 of 2011 Petitioner :- Ram Khelawan Yadav Respondent :- National Insurance Company Ltd. & Others Petitioner Counsel :- R.C. Singh Respondent Counsel :- Bhawash Rai Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the request of counsel for the appellant. He may prepare the case better by the next date.
Order Date :- 18.5.2011
NS
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