State Of U.P. vs Rajat Bhushan Brahm Shah & Others
2011 Latest Caselaw 1803 ALL

Citation : 2011 Latest Caselaw 1803 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

State Of U.P. vs Rajat Bhushan Brahm Shah & Others on 18 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 662 of 2005
 

 
Petitioner :- State Of U.P.
 
Respondent :- Rajat Bhushan Brahm Shah & Others
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- A.K. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Stay application may be listed before the appropriate Court in the month of July, 2011. In the meantime, rejoinder affidavit may be filed.

Order Date :- 18.5.2011

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