Kanhaiya Lal vs Ram Babu(Deceased) And Others
2011 Latest Caselaw 1802 ALL

Citation : 2011 Latest Caselaw 1802 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Kanhaiya Lal vs Ram Babu(Deceased) And Others on 18 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 46459 of 2010
 

 
Petitioner :- Kanhaiya Lal
 
Respondent :- Ram Babu(Deceased) And Others
 
Petitioner Counsel :- Rakesh Dhar Dubey
 
Respondent Counsel :- Rama Goel Bansal
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 18.5.2011

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