Ashok Leyland Finance Ltd. ... vs Smt. Susheela And Ors.
2011 Latest Caselaw 1799 ALL

Citation : 2011 Latest Caselaw 1799 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Ashok Leyland Finance Ltd. ... vs Smt. Susheela And Ors. on 18 May, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 362 of 2010
 

 
Petitioner :- Ashok Leyland Finance Ltd. Through Its Branch Manager
 
Respondent :- Smt. Susheela And Ors.
 
Petitioner Counsel :- Abhishek Anand
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List revised. None appears for the appellant .

The appeal is dismissed for want of prosecution.

Amount deposited in this Court or in the tribunal shall be released in favour of the claimant-respondents forthwith.

Order Date :- 18.5.2011

Rizvi

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