Ehsan Sekh vs State Of U.P.
2011 Latest Caselaw 1793 ALL

Citation : 2011 Latest Caselaw 1793 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Ehsan Sekh vs State Of U.P. on 18 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12964 of 2011
 

 
Petitioner :- Ehsan Sekh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Awdhesh Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is second bail application. List along with previous record before appropriate court.

Order Date :- 18.5.2011

Gss

Download the LatestLaws.com Mobile App