Sukhdev vs Union Of India Thru' G.M. N. Rly.
2011 Latest Caselaw 1767 ALL

Citation : 2011 Latest Caselaw 1767 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Sukhdev vs Union Of India Thru' G.M. N. Rly. on 17 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3372 of 2006
 

 
Petitioner :- Sukhdev
 
Respondent :- Union Of India Thru' G.M. N. Rly.
 
Petitioner Counsel :- Maqsood Ahamad,Parvez Alam
 
Respondent Counsel :- Govind Saran/S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 17.5.2011

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