Citation : 2011 Latest Caselaw 1761 ALL
Judgement Date : 17 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1003 of 2009 Petitioner :- Raju Respondent :- Smt. Munni Devi & Others Petitioner Counsel :- Arun Kumar Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
List this case in July, 2011. In the meantime, certificate of deposit may be filed.
Order Date :- 17.5.2011
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