New Okhla Industrial Development ... vs State Of U.P. & Others
2011 Latest Caselaw 1752 ALL

Citation : 2011 Latest Caselaw 1752 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

New Okhla Industrial Development ... vs State Of U.P. & Others on 17 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 120 of 2002
 

 
Petitioner :- New Okhla Industrial Development Authority Thru'Its C.E.O.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.K.Tripathi,Amit Manohar
 
Respondent Counsel :- Kr.R.C.Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that he has filed a substitution application on 29th April,2011. It is not on the record. Office to trace out the same and place it on record.

Order Date :- 17.5.2011

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