Babu Lal vs Commissioner Chitrakoot Dham ...
2011 Latest Caselaw 1748 ALL

Citation : 2011 Latest Caselaw 1748 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Babu Lal vs Commissioner Chitrakoot Dham ... on 17 May, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 36126 of 2006
 

 
Petitioner :- Babu Lal
 
Respondent :- Commissioner Chitrakoot Dham Banda Division Banda & Others
 
Petitioner Counsel :- Udai Bhan Singh
 
Respondent Counsel :- C.S.C.,V.K. Singh
 

 
Hon'ble Sibghat Ullah Khan,J.

Sri Ashok Gupta one of the learned counsel for the petitioner requests for dismissal of the writ petition as withdrawn. The prayer is accepted. The writ petition is dismissed as withdrawn.

Order Date :- 17.5.2011

NLY

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