Citation : 2011 Latest Caselaw 1746 ALL
Judgement Date : 17 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2635 of 2009 Petitioner :- Lakhan Singh Respondent :- Oriental Insurance Co.Ltd. And Another Petitioner Counsel :- Mukesh Chanra Gupta Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 17.5.2011
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