Asha Devi vs Jiya Lal @ Nanhey
2011 Latest Caselaw 1734 ALL

Citation : 2011 Latest Caselaw 1734 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Asha Devi vs Jiya Lal @ Nanhey on 16 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 33 of 2011
 

 
Petitioner :- Asha Devi
 
Respondent :- Jiya Lal @ Nanhey
 
Petitioner Counsel :- C.P. Srivastava
 
Respondent Counsel :- Birendra Kumar
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list.

Till the next date of listing, interim order shall continue.

Order Date :- 16.5.2011

bgs/

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