Atul Kumar vs State Of U.P. And Others
2011 Latest Caselaw 1732 ALL

Citation : 2011 Latest Caselaw 1732 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Atul Kumar vs State Of U.P. And Others on 16 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12608 of 2011
 

 
Petitioner :- Atul Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Atul Tej Kulshrestha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List on 26.5.2011 along with Cr. Misc. Bail Application Nos. 1163 of 2009 and 1164 of 2009.

Order Date :- 16.5.2011

Gss

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