Munna Singh vs State Of U.P. And Others
2011 Latest Caselaw 1730 ALL

Citation : 2011 Latest Caselaw 1730 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Munna Singh vs State Of U.P. And Others on 16 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 28298 of 2011
 

 
Petitioner :- Munna Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Braham Singh,Susheel Kumar Tewari
 
Respondent Counsel :- C.S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Thursday.

Order Date :- 16.5.2011

SRY

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