Citation : 2011 Latest Caselaw 1721 ALL
Judgement Date : 16 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 18255 of 2010 Petitioner :- Radhey Shyam Shukla & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C.,Amit Sthalekar,Santosh Kumar Pandey Hon'ble V.K. Shukla,J.
Put up this matter on Thursday.
Production of relevant record shall also be ensured on the said date.
Order Date :- 16.5.2011
SRY
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