Hem Singh Arya & Others vs State Of U.P. & Another
2011 Latest Caselaw 1715 ALL

Citation : 2011 Latest Caselaw 1715 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Hem Singh Arya & Others vs State Of U.P. & Another on 16 May, 2011

Bench: Vinod Prasad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 179 of 2011
 

 
Petitioner :- Hem Singh Arya & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Mrs. Swati Agrawal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Mrs. Swati Agrawal learned counsel for the revisionists wants to withdraw this revision.

This revision is dismissed as withdrawn with liberty to seek relief before appropriate forum.

Certified copy which has been filed along with this revision is directed to be returned to the learned counsel for the revisionists after keeping photocopy of the same on record of this revision.

Order Date :- 16.5.2011

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