Union Of India And Others vs M/S B D Raizada And Another
2011 Latest Caselaw 1707 ALL

Citation : 2011 Latest Caselaw 1707 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Union Of India And Others vs M/S B D Raizada And Another on 16 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 114 of 2005
 

 
Petitioner :- Union Of India And Others
 
Respondent :- M/S B D Raizada And Another
 
Petitioner Counsel :- Anand Kumar Sinha
 
Respondent Counsel :- Pankaj Bhatia
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellants is permitted to delete respondent No.2.

As the respondent no.2 has already been deleted, it is not necessary to take any steps to serve him.

Counter affidavit is being filed today. Let it be taken on record.

List this case after three weeks before the appropriate Bench. In the meantime, rejoinder affidavit may be filed.

Order Date :- 16.5.2011

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