Manoj Kumar Srivastava vs Smt. Seema Devi
2011 Latest Caselaw 1702 ALL

Citation : 2011 Latest Caselaw 1702 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Manoj Kumar Srivastava vs Smt. Seema Devi on 16 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 139 of 2011
 

 
Petitioner :- Manoj Kumar Srivastava
 
Respondent :- Smt. Seema Devi
 
Petitioner Counsel :- Vashistha Tiwari,Hemant Kumar Dubey
 
Respondent Counsel :- R.U. Ansari
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the requet of counsel for the appellant.

List in the next cause list. On that date, the order dated 22.4.2011 may be complied with.

Order Date :- 16.5.2011

Download the LatestLaws.com Mobile App