Jagdish Prasad Sharma vs State Of U.P. & Others
2011 Latest Caselaw 1689 ALL

Citation : 2011 Latest Caselaw 1689 ALL
Judgement Date : 13 May, 2011

Allahabad High Court

Jagdish Prasad Sharma vs State Of U.P. & Others on 13 May, 2011

Bench: Rajiv Sharma, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 7550 of 1991
 

 
Petitioner :- Jagdish Prasad Sharma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.N.Bajpai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble S.C. Chaurasia,J.

by means of Courts's order dated 13.05.2011, learned standing counsel was directed to produce relevant record today, but he has not been able to produce the relevant records.

List this case on 08.07.2011. On that date Commissioner, Sales Tax U.P. Lucknow, shall appear in person.

Order Date :- 13.5.2011

Adhir

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