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Babu Lal And Another vs Sri Panchhi And Others
2011 Latest Caselaw 1677 ALL

Citation : 2011 Latest Caselaw 1677 ALL
Judgement Date : 13 May, 2011

Allahabad High Court
Babu Lal And Another vs Sri Panchhi And Others on 13 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 27791 of 2011
 

 
Petitioner :- Babu Lal And Another
 
Respondent :- Sri Panchhi And Others
 
Petitioner Counsel :- Madhav Jain
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents returnable at an early date. The petitioners may take steps to serve the respondents within a week.

List in the week commencing 11.7.2011.

13.5.2011

OP

;

;

Hon'ble Rajes Kumar, J.

CIVIL MISC. STAY APPLICATION NO. 146762 OF 2011.

Issue notice.

Order Date :- 13.5.2011

OP

 

 

 
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