Smt. Nusrat Jahan vs Mohd. Zahid Khan
2011 Latest Caselaw 1648 ALL

Citation : 2011 Latest Caselaw 1648 ALL
Judgement Date : 12 May, 2011

Allahabad High Court

Smt. Nusrat Jahan vs Mohd. Zahid Khan on 12 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 211 of 2011
 

 
Petitioner :- Smt. Nusrat Jahan
 
Respondent :- Mohd. Zahid Khan
 
Petitioner Counsel :- V.D. Agarwal,Sandhya Agarwal
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within a week by registered post.

List in the week commencing 18.7.2011.

Till the next date of listing, the proceeding of Marriage Petition No. 721 of 2009 (Mohd. Zhaid Khan Vs. Smt. Nusrat Jahan) pending before Civil Judge (Junior Division), Etah shall remain stayed.

Order Date :- 12.5.2011

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