Reshma Begum vs State Of U.P.
2011 Latest Caselaw 1646 ALL

Citation : 2011 Latest Caselaw 1646 ALL
Judgement Date : 12 May, 2011

Allahabad High Court

Reshma Begum vs State Of U.P. on 12 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12433 of 2011
 

 
Petitioner :- Reshma Begum
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Singh,Aradhana Chauhan,Gaurav Pratap Singh,Jay Pal Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri V.N.Singh for the complainant is taken on record.

Learned AGA and learned counsel for the applicant pray for and are allowed to file counter affidavit within a week.

List on 23.5.2011.

Order Date :- 12.5.2011

Gss

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