Sunil vs State Of U.P.
2011 Latest Caselaw 1644 ALL

Citation : 2011 Latest Caselaw 1644 ALL
Judgement Date : 12 May, 2011

Allahabad High Court

Sunil vs State Of U.P. on 12 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12431 of 2011
 

 
Petitioner :- Sunil
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.C.Yadav,Ajay Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

It is third bail application.

List in the next cause list before appropriate court along with previous record.

Order Date :- 12.5.2011

Gss

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