Ramesh Chandra & Others vs Dinesh & Others
2011 Latest Caselaw 1641 ALL

Citation : 2011 Latest Caselaw 1641 ALL
Judgement Date : 12 May, 2011

Allahabad High Court

Ramesh Chandra & Others vs Dinesh & Others on 12 May, 2011

Bench: Yatindra Singh, Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 896 of 2002
 

 
Petitioner :- Ramesh Chandra & Others
 
Respondent :- Dinesh & Others
 
Petitioner Counsel :- B.B Paul,A.K.Gaur,A.K.Singh
 
Respondent Counsel :- Sunil Rai,Shyam Shankar Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Abhinava Upadhya,J.

The appellants have filed an application to withdraw the appeal.

The application is allowed.

The appeal is dismissed as withdrawn.

Order Date :- 12.5.2011

SKM

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