Riyasat Ali Alias Bablu And Others vs Abdul Qayum And Others
2011 Latest Caselaw 1640 ALL

Citation : 2011 Latest Caselaw 1640 ALL
Judgement Date : 12 May, 2011

Allahabad High Court

Riyasat Ali Alias Bablu And Others vs Abdul Qayum And Others on 12 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 231 of 2011
 

 
Petitioner :- Riyasat Ali Alias Bablu And Others
 
Respondent :- Abdul Qayum And Others
 
Petitioner Counsel :- Vivek Saran
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents returnable at an early date. The revisionists may take steps to serve the respondents within a period of two weeks by registered post.

List in the week commencing 18.7.2011.

Order Date :- 12.5.2011

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