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Ashima Dwivedi And Others vs Registrar General,High Court Of ...
2011 Latest Caselaw 1621 ALL

Citation : 2011 Latest Caselaw 1621 ALL
Judgement Date : 11 May, 2011

Allahabad High Court
Ashima Dwivedi And Others vs Registrar General,High Court Of ... on 11 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 27287 of 2011
 

 
Petitioner :- Ashima Dwivedi And Others
 
Respondent :- Registrar General,High Court Of Judicature At Allahabad &Anr
 
Petitioner Counsel :- Udai Chandani,Anjani Kumar Mishra
 
Respondent Counsel :- Amit Sthalekar
 

 
Hon'ble V.K. Shukla,J.

Put up this case day after tomorrow before another Bench, after taking due permission from Hon'ble the Chief Justice.

Order Date :- 11.5.2011

SRY

 

 

 
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