Virendra Kumar Agarwal vs Chandra Pal Arya And Others
2011 Latest Caselaw 1596 ALL

Citation : 2011 Latest Caselaw 1596 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Virendra Kumar Agarwal vs Chandra Pal Arya And Others on 10 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 26917 of 2011
 

 
Petitioner :- Virendra Kumar Agarwal
 
Respondent :- Chandra Pal Arya And Others
 
Petitioner Counsel :- Vikram D. Chauhan
 
Respondent Counsel :- Pankaj Kumar Shukla
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that plaintiff-respondent no. 1 has died. He also moved a substitution application. He requested that the matter may be taken up after two weeks.

List after two weeks.

Order Date :- 10.5.2011

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