Force No. 930920106 ... vs Union Of India & Others
2011 Latest Caselaw 1595 ALL

Citation : 2011 Latest Caselaw 1595 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Force No. 930920106 ... vs Union Of India & Others on 10 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59539 of 2009
 

 
Petitioner :- Force No. 930920106 (Constable/Gd) Awadhesh Kumar Singh
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Ran Veer Singh,Surendra Kumar Mishra
 
Respondent Counsel :- A.S.G.I.,Bal Mukund,R.B. Singhal
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up-, Sri Ran Veer Singh, Advocate informs the Court that the privilege of illness is being misused by Sri Bal Mukund, Advocate, inasmuch as even on the last occasion also illness slip was sent.

Since the illness slip is being opposed, list this case peremptorily, in the next cause list amongst top ten cases.

Order Date :- 10.5.2011

SRY

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