Bhanu Pratap Singh vs Basant Lal (Since Deceased) And ...
2011 Latest Caselaw 1584 ALL

Citation : 2011 Latest Caselaw 1584 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Bhanu Pratap Singh vs Basant Lal (Since Deceased) And ... on 9 May, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 144 of 2011
 

 
Petitioner :- Bhanu Pratap Singh
 
Respondent :- Basant Lal (Since Deceased) And Others
 
Petitioner Counsel :- K.M. Asthana,Rahul Singh
 
Respondent Counsel :- B Malik,S.K.Mishra
 

 
Hon'ble Shishir Kumar,J.

Put up this case on 12.05.2011.

Till that date, interim order granted earlier will continue.

Order Date :- 9.5.2011

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