Vijai Narain Yadav vs State Of U.P. And Others
2011 Latest Caselaw 1578 ALL

Citation : 2011 Latest Caselaw 1578 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Vijai Narain Yadav vs State Of U.P. And Others on 9 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 29405 of 2010
 

 
Petitioner :- Vijai Narain Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A. P. Tewari,Dhirendra Singh,Shri Ashok Khare,Sufia Saba
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, learned counsel for the petitioner made a statement that pursuant to order of this Court dated 20.07.2010 supplementary affidavit has been filed in the Registry of the Court on 07.04.2011. Same is not on record. Office is directed trace and place the same on record.

List in the next cause list.

Order Date :- 9.5.2011

SRY

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