Jagnnath And Another vs State Of U.P. And Others
2011 Latest Caselaw 1577 ALL

Citation : 2011 Latest Caselaw 1577 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Jagnnath And Another vs State Of U.P. And Others on 9 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 11815 of 2011
 

 
Petitioner :- Jagnnath And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Y.V. Pandey,Mukesh Kumar Pandey
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended until further orders.

Order Date :- 9.5.2011

SRY

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