Smt. Ramwati And Others vs Dharmdas
2011 Latest Caselaw 1569 ALL

Citation : 2011 Latest Caselaw 1569 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Smt. Ramwati And Others vs Dharmdas on 9 May, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 402 of 2011
 

 
Petitioner :- Smt. Ramwati And Others
 
Respondent :- Dharmdas
 
Petitioner Counsel :- Syed Fahim Ahmed
 
Respondent Counsel :- Pramod Kr. Sinha
 

 
Hon'ble Shishir Kumar,J.

The case was listed in the additional cause list on the request made by learned counsel for the appellant.

Today, a request has again been made by learned counsel for the appellants to pass over the case. Therefore, list this case in the next cause list.

Order Date :- 9.5.2011

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