Makdoom vs Sarvajeet Shahi, Inspector, P.S. ...
2011 Latest Caselaw 1566 ALL

Citation : 2011 Latest Caselaw 1566 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Makdoom vs Sarvajeet Shahi, Inspector, P.S. ... on 9 May, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2000 of 2007
 

 
Petitioner :- Makdoom
 
Respondent :- Sarvajeet Shahi, Inspector, P.S. Phulpur, Allahabad
 
Petitioner Counsel :- N.D. Kesari
 
Respondent Counsel :- S.C.
 

 
Hon'ble Shishir Kumar,J.

Heard.

The application has been filed by the applicant stating herein that the order of this Court has not yet been complied with.

In view of the aforesaid, order dated 2.2.2011 is hereby recalled and Contempt Application (Civil) is restored to its original number. It may be listed before appropriate Court.

The case shall not be treated as tied up or part heard to this Bench.

Order Date :- 9.5.2011

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