Ankur vs State Of U.P.
2011 Latest Caselaw 1531 ALL

Citation : 2011 Latest Caselaw 1531 ALL
Judgement Date : 5 May, 2011

Allahabad High Court

Ankur vs State Of U.P. on 5 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11188 of 2011
 

 
Petitioner :- Ankur
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Suresh Chandra Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Sarvesh on behalf of complainant is taken on record.

Sri Satish Trivedi, Senior Counsel for the applicant prays for and is granted 10 days time to file supplementary affidavit.

List on 17.5.2011 showing the names of learned counsel for the parties.

Order Date :- 5.5.2011

Gss

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