Citation : 2011 Latest Caselaw 1527 ALL
Judgement Date : 5 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11893 of 2011 Petitioner :- Dhirendra Yadav Respondent :- State Of U.P. Petitioner Counsel :- Anil Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted two weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List after expiry of the aforesaid period.
Order Date :- 5.5.2011
Gss
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