Narendra Rai vs State Of U.P. And Others
2011 Latest Caselaw 1526 ALL

Citation : 2011 Latest Caselaw 1526 ALL
Judgement Date : 5 May, 2011

Allahabad High Court

Narendra Rai vs State Of U.P. And Others on 5 May, 2011

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 35518 of 2004
 

 
Petitioner :- Narendra Rai
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Satyendra Singh Chauhan,J.

This is an application for correction in the order dated 3.5.2011.

Application is allowed and the order dated 3.5.2011 is corrected to the extent that in place of word ' B. Ed.' word 'B.P.Ed.' and in place of word 'Kanpur' word 'Nagpur' and in place of word 'her' word 'his' be substituted.

Order Date :- 5.5.2011

BLY ( 140316/2011)

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