C/M Rishibhumi Inter College ... vs State Of U.P. Thru' Secry. ...
2011 Latest Caselaw 1524 ALL

Citation : 2011 Latest Caselaw 1524 ALL
Judgement Date : 5 May, 2011

Allahabad High Court

C/M Rishibhumi Inter College ... vs State Of U.P. Thru' Secry. ... on 5 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 49713 of 2010
 

 
Petitioner :- C/M Rishibhumi Inter College Thru' Its Manager And Another
 
Respondent :- State Of U.P. Thru' Secry. Madhyamic And Others
 
Petitioner Counsel :- Dr. H.N. Tripathi,R.N. Singh
 
Respondent Counsel :- C.S.C.,Suresh Chandra Dwivedi
 

 
Hon'ble V.K. Shukla,J.

List after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 5.5.2011

SRY

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