Pappu vs State Of U.P.
2011 Latest Caselaw 1506 ALL

Citation : 2011 Latest Caselaw 1506 ALL
Judgement Date : 4 May, 2011

Allahabad High Court

Pappu vs State Of U.P. on 4 May, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3107 of 2011
 

 
Petitioner :- Pappu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Md. Imran Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

List revised. None responded.

List in the next cause list.

Order Date :- 4.5.2011

shailesh

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