Munshi Lal vs State Of U.P.
2011 Latest Caselaw 1504 ALL

Citation : 2011 Latest Caselaw 1504 ALL
Judgement Date : 4 May, 2011

Allahabad High Court

Munshi Lal vs State Of U.P. on 4 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11648 of 2011
 

 
Petitioner :- Munshi Lal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Gaurav Kakkar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

List after expiry of the aforesaid period before appropriate court.

Order Date :- 4.5.2011

Gss

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